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M/S Tripura State Electricity ... vs Union Of India And Ors
2026 Latest Caselaw 968 Tri

Citation : 2026 Latest Caselaw 968 Tri
Judgement Date : 24 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

M/S Tripura State Electricity ... vs Union Of India And Ors on 24 February, 2026

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                                        HIGH COURT OF TRIPURA
                                            _A_G_A_R_T_A_L_A_
                                              WP(C)No.238 of 2025
                  M/S Tripura State Electricity Corporation Limited
                                                                                    ..........Petitioner(s)
                                                                Versus
                  Union of India and Ors.
                                                                                   ..........Respondent(s)

WP(C)No.240 of 2025 M/S Tripura State Electricity Corporation Limited ..........Petitioner(s) Versus Union of India and Ors.

..........Respondent(s)

M/S Tripura State Electricity Corporation Limited ..........Petitioner(s) Versus Union of India and Ors.

..........Respondent(s) For Petitioner(s) : Dr. Ashike Saraf, Sr. Advocate.

Mr. Kousik Roy, Advocate. Mr. Udai Sankar Singha, Advocate. For Respondent(s) : Mr. Pradyumna Gautam, Sr. G.A. Mr. Bidyut Majumder, Dy.SGI. Mr. B. Roy, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT =O=R=D=E=R= 24/02/2026

Counsel for the respondents shall read the judgment of the Supreme Court of India in Armour Security(India) Ltd. Versus Commissioner, CGST, Delhi East Commissionerate & Another : (2025) 145 GSTR 385(SC) and come prepared before this Court on the next date of hearing.

List the matters on 03.03.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ) SABYASACHI Digitally signed by SABYASACHI BHATTACHARJE BHATTACHARJEE Date: 2026.02.26 15:07:03 E +05'30'

Sabyasachi B

 
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