The State Of Tripura & Others vs Sri Pankaj Kanti Bhowmik
2026 Latest Caselaw 932 Tri

Citation : 2026 Latest Caselaw 932 Tri
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

The State Of Tripura & Others vs Sri Pankaj Kanti Bhowmik on 23 February, 2026

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                                                            HIGH COURT OF TRIPURA
                                                              _A_G_A_R_T_A_L_A_
                                                                WA No.77 of 2024

             The State of Tripura & others
                                                                                            .........Appellant(s)
                                                                VERSUS
             Sri Pankaj Kanti Bhowmik
                                                                                            .......Respondent(s)

For Appellant(s) : Mr. A Ray Barman, Advocate.

For Respondent(s) : Mr. Koomar Chakraborty, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 23/02/2026

List on 24.02.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.02.23 23:14:28 -08'00'

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