Sri Nantu Sarkar vs Smt Sudipa Majumder
2026 Latest Caselaw 884 Tri

Tripura High Court

Sri Nantu Sarkar vs Smt Sudipa Majumder on 20 February, 2026

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                                                  HIGH COURT OF TRIPURA
                                                     _A_G_A_R_T_A_L_A_
                                              IA No. 01 of 2025 in RSA No.04 of 2026


               Sri Nantu Sarkar
                                                                            ...... Appellant/Applicant(s)
                                                         VERSUS
               Smt Sudipa Majumder
                                                                    ....... Respondent(s)

For Appellant/Applicant(s) : Mr. Debalay Bhattacharya, Sr.Advocate., Mr. Agniva Chakraborty,Advocate, Mr. Samar Das, Advocate.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R=

20.02.2026 Issue notice to the respondent.

List the matter on 17.04.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH

LODH Date: 2026.02.21 04:19:50

-08'00'