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Sri Jantu Das For And Behalf Of Accused ... vs The State Of Tripura And Another
2026 Latest Caselaw 880 Tri

Citation : 2026 Latest Caselaw 880 Tri
Judgement Date : 20 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Jantu Das For And Behalf Of Accused ... vs The State Of Tripura And Another on 20 February, 2026

      2


                                           HIGH COURT OF TRIPURA
                                                 AGARTALA
                                                 B.A. No.29 of 2026

      Sri Jantu Das for and behalf of accused persons Shri Pradip
      Nama @ Gontu and others
                                                                            ---- Applicant(s)
                                                       Versus
      The State of Tripura and another
                                                                           ----Respondent(s)

For Applicant(s) : Mr. Debalay Bhattacharya, Sr. Adv, Mr. Agniva Chakraborty, Adv. For Respondent(s) : Mr. Raju Datta, P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

20/02/2026

At the request of Learned Senior Counsel, Mr. Debalay

Bhattacharya, list the matter on 12.03.2026.

Learned P.P., Mr. Raju Datta is present on behalf of the

State-respondent.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.21 14:55:01 -08'00'

Deepshikha

 
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