Sri Mohan Debbarma And Others vs The State Of Tripura And Others
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Tripura High Court

Sri Mohan Debbarma And Others vs The State Of Tripura And Others on 20 February, 2026

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                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                         WP(C) No.320 of 2025

      Sri Mohan Debbarma and others
                                                                     ---- Petitioner(s)
                                                Versus
      The State of Tripura and others
                                                                    ----Respondent(s)

For Petitioner(s) : Mr. Arnab Kar, Adv. For Respondent(s) : Mr. Pradyumna Gautam, Sr. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

20/02/2026

Learned Senior G.A., Mr. Pradyumna Gautam appears

for the respondents and seeks for adjournment submitting that

Learned Advocate General will appear in this case.

Request is considered.

List the matter on 04.05.2026.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.21 15:04:03 -08'00' Deepshikha