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Sri Sanjoy Sen vs Mr. Chaitanya Murti
2026 Latest Caselaw 868 Tri

Citation : 2026 Latest Caselaw 868 Tri
Judgement Date : 20 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Sanjoy Sen vs Mr. Chaitanya Murti on 20 February, 2026

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                                                            HIGH COURT OF TRIPURA
                                                               _A_G_A_R_T_A_L_A_
                                                              Cont.Cas(c) No.52 of 2025
             Sri Sanjoy Sen
                                                                                                 ...... Petitioner(s)
                                                                  VERSUS

             Mr. Chaitanya Murti, IFS & another
                                                                                              ....... Respondent(s)

For Petitioner(s) : Mr. Arijit Bhowmik, Advocate.

For Respondent(s) : Mr. Karnajit De, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R= 20.02.2026 List the matter on 11.03.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH

LODH Date: 2026.02.21 04:15:05 -08'00'

 
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