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Mithan Saha vs The State Of Tripura And Others
2026 Latest Caselaw 855 Tri

Citation : 2026 Latest Caselaw 855 Tri
Judgement Date : 20 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Mithan Saha vs The State Of Tripura And Others on 20 February, 2026

      2


                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                         WP(C) No.333 of 2025

      Mithan Saha
                                                                    ---- Petitioner(s)
                                                Versus
      The State of Tripura and others
                                                                   ----Respondent(s)

For Petitioner(s) : Ms. Aradhita Debbarma, Adv. For Respondent(s) : None.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

20/02/2026

Learned Counsel, Ms. Aradhita Debbarma appears on

behalf of the petitioner and seeks time to file rejoinder.

None appears for the State-respondents when the

matter is taken up.

List the matter on 20.04.2026.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.21 14:56:27 -08'00' Deepshikha

 
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