Sbi General Insurance Co. Limited vs Sri Apu Debnath & Others
2026 Latest Caselaw 839 Tri

Tripura High Court

Sbi General Insurance Co. Limited vs Sri Apu Debnath & Others on 20 February, 2026

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                                                HIGH COURT OF TRIPURA
                                                  _A_G_A_R_T_A_L_A_
                                                    CRP No. 84 of 2025
                      SBI General Insurance Co. Limited
                                                                                  ...... Petitioner(s)
                                                      VERSUS
                      Sri Apu Debnath & others
                                                                               ....... Respondent(s)

For Petitioner(s) : None.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO =O=R=D=E=R=

20.02.2026 List on 18.03.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH

LODH Date: 2026.02.21 04:17:44

-08'00'