Sri Kalipad Sarkar vs The Union Of India And 5 Others
2026 Latest Caselaw 824 Tri

Tripura High Court

Sri Kalipad Sarkar vs The Union Of India And 5 Others on 19 February, 2026

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                               HIGH COURT OF TRIPURA
                                     AGARTALA
                                  WP(C)No.704 of 2025
          Sri Kalipad Sarkar
                                                              ---Petitioner(s)
                                         Versus
          The Union of India and 5 Others
                                                           ----Respondent(s)

For Petitioner(s) : Ms. Rajasree Purkayastha, Adv. For Respondent(s) : Mr. Bidyut Majumder, D.S.G.I.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

19/02/2026

Heard both the sides.

The judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.20 11:46:38 +05'30' Moumita