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Smt Bijaya Sinha vs Sri Arun Kanti Sinha
2026 Latest Caselaw 800 Tri

Citation : 2026 Latest Caselaw 800 Tri
Judgement Date : 19 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smt Bijaya Sinha vs Sri Arun Kanti Sinha on 19 February, 2026

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                                                                 HIGH COURT OF TRIPURA
                                                                   _A_G_A_R_T_A_L_A_
                                                                  Mat Appeal No.24 of 2025

             Smt Bijaya Sinha
                                                                                                 .........Appellant(s)
                                                                     VERSUS

             Sri Arun Kanti Sinha
                                                                                                 .......Respondent(s)

For Appellant(s) : Mr. Sankar Lodh, Advocate.

For Respondent(s) : Mr. Pujan Biswas, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT =O=R=D=E=R=

19/02/2026

Appeal is admitted.

Mr. Pujan Biswas, accepts notice on behalf of the respondent.

Registry to prepare the paper book in this matter and supply

copy thereof to the counsel for the respective parties.

List for hearing on 07.07.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.02.19 04:01:39 -08'00'

 
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