Sri Milanmoy Dewan vs Smt. Sarmistha Dewan Ghosh
2026 Latest Caselaw 798 Tri

Citation : 2026 Latest Caselaw 798 Tri
Judgement Date : 19 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Milanmoy Dewan vs Smt. Sarmistha Dewan Ghosh on 19 February, 2026

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                                            HIGH COURT OF TRIPURA
                                              _A_G_A_R_T_A_L_A_
                                              MAT.APP.No.11 of 2025
                Sri Milanmoy Dewan
                                                                                      ..........Appellant(s)

                                                           Versus
                Smt. Sarmistha Dewan Ghosh

                                                                                    ..........Respondent(s)

For Appellant(s) : Mr. Bibhal Nandi Majumder, Sr. Advocate.

Mr. Samrat Sarkar, Advocate. For Respondent(s) : Mr. Kawsik Nath, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 19/02/2026

At the request of both sides, list the matter on 09.04.2026.

Parties to explore settlement in the meantime.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally signed by SABYASACHI BHATTACHARJ BHATTACHARJEE Date: 2026.02.19 16:44:49 EE +05'30'

Sabyasachi B

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