Sri Priyankar Biswas And Others vs The State Of Tripura And Others
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Tripura High Court

Sri Priyankar Biswas And Others vs The State Of Tripura And Others on 19 February, 2026

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                        HIGH COURT OF TRIPURA
                              AGARTALA

                             WP(C) No.196 of 2022

Sri Priyankar Biswas and others
                                                              ......Petitioner(s).
                                Versus
The State of Tripura and others
                                                         ......Respondent(s).

Along with WP(C) No.298 of 2022 Sri Kalyanbrata Bhadra and another ......Petitioner(s). Versus The State of Tripura and others ......Respondent(s).

Along with WP(C) No.714 of 2022 Sri Prasenjit Das ......Petitioner(s). Versus The State of Tripura and others ......Respondent(s).

Along with

Sri Partha Baidya ......Petitioner(s). Versus The State of Tripura and others ......Respondent(s). For Petitioner (s) : Mr. Somik Deb, Senior Advocate.

Ms. A. Chakraborty, Advocate.

For Respondent(s) : Mr. Karnajit De, Addl. G.A.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

19/02/2026

Heard Mr. Somik Deb, learned senior counsel assisted by Ms. A. Chakraborty, learned counsel appearing for the petitioners.

Mr. Karnajit De, learned Addl. G.A. has sought for an adjournment.

Considered.

List these matters on 06.03.2026.

,

JUDGE

MUNN Digitally signed by MUNNA SAHA

A SAHA 16:47:35 +05'30' Date: 2026.02.20

Dinashree