The Dy. Chief Engineer Con Nf Railway vs Sri Nepal Ch. Das @ Nepal Das
2026 Latest Caselaw 751 Tri

Tripura High Court

The Dy. Chief Engineer Con Nf Railway vs Sri Nepal Ch. Das @ Nepal Das on 18 February, 2026

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                                                 HIGH COURT OF TRIPURA
                                                   _A_G_A_R_T_A_L_A_
                                                          CRP 15 of 2026

                The Dy. Chief Engineer Con NF Railway
                                                                                       -----Petitioner(s)

                                                                VS
                Sri Nepal Ch. Das @ Nepal Das
                                                                                     -----Respondent(s)

For Petitioner(s) : Mr. Nitai Chaudhuri, Advocate. For Respondent(s) : Mr. Dipankar Sharma, Addl. G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R= 18/02/2026 Counsel for the Petitioner shall produce copy of the award

passed under the Land Acquisition Act by the Collector on the next date of

hearing.

List the matter on 25.02.2026.

(M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally signed by SABYASACHI BHATTACHARJ BHATTACHARJEE Date: 2026.02.19 16:38:28 EE +05'30'

Sabyasachi B