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Shri Bijoy Kumar Lodh vs The State Of Tripura And Ors
2026 Latest Caselaw 710 Tri

Citation : 2026 Latest Caselaw 710 Tri
Judgement Date : 18 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Shri Bijoy Kumar Lodh vs The State Of Tripura And Ors on 18 February, 2026

                                -1-


                    HIGH COURT OF TRIPURA
                          AGARTALA

                      WP(C)No. 21 of 2026

Shri Bijoy Kumar Lodh
                                                       ....Petitioner(s)
                             Versus

The State of Tripura and Ors.
                                                    ....Respondent(s)

For Petitioner(s) : Ms. Sujat Deb(Gupta), Advocate.

Mr. Ramprasad Gope, Advocate.

For Respondent(s) : Mr. Debalay Bhattacharya, Sr.Advocate.

Mr. Amrit Lal Saha, Advocate.

Mr. Dipankar Sarma, Addl.GA Mr. Agniva Chakraborty, Advocate.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

18.02.2026

Heard Ld. Counsel Smt. Sujata Deb(Gupta) for the petitioner who submits that the wife of the petitioner who was a retired government employee, died on 29.01.2025 and since then, the petitioner, despite he complied all the instructions and submitted all the documents, has been deprived of getting family pension till date.

Ld. Counsel also refers to the Advocate Notice issued on 01.07.2025 (Annexure-10) to the Branch Manager, SBI which has also not been responded to by them till date.

Ld. Addl. GA, Mr. D. Sarma for respondent no.1,2 & 3; Ld. Counsel Mr. Amti Lal Saha representing the respondent nos.4,5,6 and 7 and Ld. Sr. Counsel Mr. Debalay Bhattacharya assisted by Mr. A. Chakraborty representing the respondent no.8 have sought for 2 weeks' time to submit Counter Affidavit.

Considered the submissions.

2 weeks' time is granted. All the respondents should take initiative to submit the Counter Affidavit within that period positively, as the allegation is of non-payment of family pension for more than a period of one year.

List the matter on 09.03.2026.


                                                                                          JUDGE




MUNNA   Digitally signed by
        MUNNA SAHA

SAHA    Date: 2026.02.18
        18:28:38 +05'30'


Saikat Sarma
 

 
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