Citation : 2026 Latest Caselaw 701 Tri
Judgement Date : 17 February, 2026
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
RFA No. 06 of 2025
For the Appellant(s) : Mrs. S. Deb(Gupta), Advocate.
Mr. B. Paul, Advocate.
For the Respondent(s): Mr. SM Chakraborty, Sr. Advocate.
Mrs. P. Chakraborty, Advocate.
Mr. K. Roy, Advocate.
HON'BLE JUSTICE DR. T. AMARNATH GOUD
HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
ORDER
17.02.2026
At the request of Mr. B. Paul, learned counsel appearing for the
appellant, list this matter on 24.02.2026.
S.DATTA PURKAYASTHA,J DR.T. AMARNATH GOUD,J
Paritosh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!