Sri Sandip Khanna vs The State Of Tripura And Ors
2026 Latest Caselaw 697 Tri

Tripura High Court

Sri Sandip Khanna vs The State Of Tripura And Ors on 17 February, 2026

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                                   HIGH COURT OF TRIPURA
                                           AGARTALA
                                     Crl. Petn. No.66 of 2025
         Sri Sandip Khanna
                                                                  ---Petitioner(s)
                                             Versus

         The State of Tripura and Ors.
                                                                ----Respondent(s)

For Petitioner(s) : Mr. Agniva Chakrabarti, Adv. For Respondent(s) : Mr. Raju Datta, P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 17/02/2026

At the request of Learned P.P., Mr. R. Datta appearing for

the State-respondent, list the matter on 19.02.2026.

Interim order shall continue till the next date.

                                                                      JUDGE




Amrita

AMRITA       Digitally signed by
             AMRITA DEB

DEB          Date: 2026.02.17
             17:47:05 +05'30'