Sri Mizanur Rahaman Majumder vs Smti. Afchana Begam & Ors
2026 Latest Caselaw 694 Tri

Tripura High Court

Sri Mizanur Rahaman Majumder vs Smti. Afchana Begam & Ors on 17 February, 2026

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                          HIGH COURT OF TRIPURA
                                AGARTALA
                          Crl.Rev.P. No.11 of 2026

   Sri Mizanur Rahaman Majumder
                                                           ---- Appellant(s)
                                    Versus

   Smti. Afchana Begam & Ors.
                                                          ----Respondent(s)

For Appellant(s) : None For Respondent(s) : Mr. Raju Datta, P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 17/02/2026

None appears for the petitioner.

Learned P.P., Mr. Raju Datta is present on behalf of the

respondent-State.

The case is to be referred to the National Lok Adalat.

So, let the case be referred to the National Lok Adalat,

scheduled to be held on 14.03.2026.

JUDGE

Snigdha

SNIGDH Digitally signed by SNIGDHA DAS

A DAS Date: 2026.02.18 16:22:14 +05'30'