National Insurance Company Ltd vs Smt. Rama Sarkar Dey And Others
2026 Latest Caselaw 683 Tri

Tripura High Court

National Insurance Company Ltd vs Smt. Rama Sarkar Dey And Others on 17 February, 2026

                                                                          HIGH COURT OF TRIPURA
                                                                              AGARTALA
                                                                              MAC App. No.23 of 2025

National Insurance Company Ltd.
                                                                                                         ......... Appellant(s)
                              -Versus-
Smt. Rama Sarkar Dey and others
                                                                                                         ........Respondent(s)

For the Appellant(s)                                                      :    Mr. E.L. Darlong, Advocate.
For the Respondent(s)                                                     :    Mr. Samarjit Bhattacharjee, Advocate.


                                                    HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                                  ORDER

17/02/2026

Mr. E.L. Darlong, learned counsel for appellant is present.

Mr. Samarjit Bhattacharjee, learned counsel for the respondent Nos.1 and 2 is also present.

Let the matter be referred to the National Lok Adalat.

If the matter is not settled in the National Lok Adalat, same may be listed before the Court as per previous order of this Court.

JUDGE

Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2026.02.17 17:53:09 +05'30'