The National Insurance Company Ltd vs Sri Bimal Ghosh And Another
2026 Latest Caselaw 678 Tri

Tripura High Court

The National Insurance Company Ltd vs Sri Bimal Ghosh And Another on 17 February, 2026

                                                                        HIGH COURT OF TRIPURA
                                                                            AGARTALA
                                                                            MAC App. No.09 of 2025

The National Insurance Company Ltd.
                                                                                                       ......... Appellant(s)
                                                                             -Versus-
Sri Bimal Ghosh and another
                                                                                                       ........Respondent(s)

For the Appellant(s)                                                    :    None.
For the Respondent(s)                                                   :    Mr. Samarjit Bhattacharjee, Advocate.


                                                    HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                                ORDER

17/02/2026

None is present for the appellant.

Mr. Samarjit Bhattacharjee, learned counsel for respondent No.1 is present.

Let the matter be referred to the National Lok Adalat.

If the matter is not settled in the National Lok Adalat, same may be listed before the Court for hearing in its usual course after preparation of the paper book and supply of the same to the learned counsel for the parties as per procedure.

JUDGE

Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2026.02.17 17:50:59 +05'30'