Md. Ershad Ulla vs The State Of Tripura And Others
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Tripura High Court

Md. Ershad Ulla vs The State Of Tripura And Others on 17 February, 2026

                                                                        HIGH COURT OF TRIPURA
                                                                            AGARTALA
                                                                            WP(C) No.189 of 2025

Md. Ershad Ulla
                                                                                                      ......... Petitioner(s)
                                                                            -Versus-
The State of Tripura and others
                                                                                                      ........Respondent(s)

For the Petitioner(s)                                                   :   Mr. Samarjit Bhattacharjee, Advocate.
For the Respondent(s)                                                   :   None.


                                             HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                               ORDER

17/02/2026

Mr. Samarjit Bhattacharjee, learned counsel for the appellant is present.

None is present for the respondents.

Let the matter be referred to the National Lok Adalat.

If the matter is not settled in the National Lok Adalat, same may be listed before the Court as per previous order of this Court.

JUDGE

Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2026.02.17 17:56:10 +05'30'