Unknown vs For The
2026 Latest Caselaw 663 Tri

Tripura High Court

Unknown vs For The on 17 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                                              HIGH COURT OF TRIPURA
                                                    AGARTALA
                                                 RFA NO.11 OF 2025

                                     HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                   HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                       Present:
                       For the Appellant(s)              : Mr. A. Acharjee, Advocate.
                                                           Ms. S. Chowdhury, Advocate.
                                                           Ms. M. Chakraborty, Advocate.
                       For the Respondent(s)             : Mr. B.N. Majumder, Sr. Advocate.

Mr. K. Deb, Advocate.

Mr. D.J. Saha, Advocate.

Mr. S. Sarkar, Advocate.

17.02.2026

Order

When the case is called, both sides are present. Mr. D.J. Saha, learned counsel appearing for respondents- TSECL upon instruction submits that there can be a possibility of out of Court Settlement and accordingly prays for an settlement.

Request considered.

List this matter on 24.02.2026. In the meanwhile, the respondents shall take steps of settling the matter with the appellant herein and report this Court by then.

                S. DATTA PURKAYASTHA, J                        DR. T. AMARNATH GOUD, J



  suhanjit

RAJKUMAR     Digitally signed by
             RAJKUMAR
SUHANJIT     SUHANJIT SINGHA
             Date: 2026.02.18
SINGHA       10:40:33 +05'30'