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Dr. Anamika Das vs The State Of Tripura And 2 Others
2026 Latest Caselaw 656 Tri

Citation : 2026 Latest Caselaw 656 Tri
Judgement Date : 17 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Dr. Anamika Das vs The State Of Tripura And 2 Others on 17 February, 2026

                                                Page 1 of 1


                                    HIGH COURT OF TRIPURA
                                           AGARTALA
                                       WP(C) No.163 of 2025
         Dr. Anamika Das
                                                                           ---Petitioner(s)
                                                 Versus

         The State of Tripura and 2 Others
                                                                         ----Respondent(s)

For Petitioner(s) : Mr. Arijit Bhaumik, Adv. For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 17/02/2026

At the request of Learned Counsel, Mr. A. Bhaumik

appearing for the petitioner, list the matter on 31.03.2026.

Learned Addl. G.A., Mr. M. Debbarma is present for the

respondents.



                                                                               JUDGE




Amrita

AMRITA     Digitally signed by
           AMRITA DEB

DEB        Date: 2026.02.18
           15:39:23 +05'30'
 

 
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