Union Of India vs Sri Rajib Das And Others
2026 Latest Caselaw 603 Tri

Tripura High Court

Union Of India vs Sri Rajib Das And Others on 13 February, 2026

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                                          HIGH COURT OF TRIPURA
                                                AGARTALA
                                           Crl. Rev. P. No.53 of 2025

     Union of India
                                                                            ---- Petitioner(s)
                                                     Versus
     Sri Rajib Das and others
                                                                           ----Respondent(s)

For Petitioner(s) : Mr. Paramartha Datta, Adv. For Respondent(s) : Mr. Sankar Lodh, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

13/02/2026

Heard both the sides.

Judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.16 18:11:24 -08'00' Deepshikha