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Unknown vs For The
2026 Latest Caselaw 585 Tri

Citation : 2026 Latest Caselaw 585 Tri
Judgement Date : 13 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For The on 13 February, 2026

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                                              Page 1 of 1




                                                    HIGH COURT OF TRIPURA
                                                           AGARTALA
                                                         IA NO.02 OF 2025
                                                    IN MAC APP NO.131 OF 2025

             Present:-
                            For the Applicant(s)        : Mr. S. Chakraborty, Advocate.
                                                          Mr. S. Das, Advocate.
                                                          Ms. B. Chakraborty, Advocate.

                            For the Respondent(s)       : Mr. D.K. Daschawdhury, Advocate.

HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 13.02.2026

This present application has been filed for condoning a delay of 82 in preferring the connect appeal.

Heard.

For the reasons stated in the affidavit appended to the application, this present interlocutory application stands allowed and thus disposed of.

DR. T. AMARNATH GOUD, J

Suhanjit

RAJKUMAR Digitally signed by RAJKUMAR SUHANJIT SUHANJIT SINGHA Date: 2026.02.13 SINGHA 15:13:23 +05'30'

 
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