Sri Abhijit Bhattacharjee vs The State Of Tripura And 4 Others
2026 Latest Caselaw 574 Tri

Tripura High Court

Sri Abhijit Bhattacharjee vs The State Of Tripura And 4 Others on 13 February, 2026

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                              HIGH COURT OF TRIPURA
                                     AGARTALA
                                  WP(C)No.93 of 2026
          Sri Abhijit Bhattacharjee
                                                               ---Petitioner(s)
                                           Versus
          The State of Tripura and 4 Others
                                                             ----Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Ms. Sutapa Deb Barman, Adv. For Respondent(s) : Mr. Pradyumna Gautam, Sr. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

13/02/2026 Learned Senior Counsel Mr. P. Roy Barman assisted by Ms.

S. Deb Barman, Learned Counsel is present for the petitioner.

Heard Learned Senior Counsel appearing for the petitioner.

Issue Notice.

Since Learned Senior G.A. Mr. P. Gautam appears and

accepts notice on behalf of all the respondents, issuance of formal

notice is thus waived.

Mr. Gautam, Learned Senior G.A. at this stage submitted

that he intends to take instruction and wants to file counter-

affidavit.

Request is considered.

List this matter on 10.04.2026.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.13 16:59:23 +05'30' Moumita