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Sri Prafulla Das vs The State Of Tripura & 2 Others
2026 Latest Caselaw 532 Tri

Citation : 2026 Latest Caselaw 532 Tri
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Prafulla Das vs The State Of Tripura & 2 Others on 12 February, 2026

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                                                          HIGH COURT OF TRIPURA
                                                            _A_G_A_R_T_A_L_A_
                                                             WP(C)No.43 of 2026

                  Sri Prafulla Das
                                                                                          .........Petitioner(s)
                                              VERSUS
                  The State of Tripura & 2 others
                                                                                          .......Respondent(s)

For Petitioner(s) : Mr. Taspas Kumar Majumder, Advocate., Mr. Nihar Dasgupta, Advocate.

For Respondent(s) : Mr. P Gautam, Sr. Govt. Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT =O=R=D=E=R= 12/02/2026

Notice to the respondents.

Mr. P Gautam, learned Senior Government Advocate accepts

notice for all the respondents.

Counter affidavit be filed by the respondents in the Writ

Petition and the Additional Affidavit filed by the petitioner.

List on 18.03.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

PULAK BANIK BANIK Date: 2026.02.12 04:15:33

-08'00'

 
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