Sri Sukhendu Datta vs Smt Tuhina Deb
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Tripura High Court

Sri Sukhendu Datta vs Smt Tuhina Deb on 12 February, 2026

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                                                               HIGH COURT OF TRIPURA
                                                                 _A_G_A_R_T_A_L_A_
                                                                 MAT APP No. 04 of 2026

            Sri Sukhendu Datta
                                                                                                 .........Appellant(s)
                                                                   VERSUS
            Smt Tuhina Deb
                                                                                                 .......Respondent(s)

For Appellant(s) : Mr. Sovan Mahajan, Advocate.,

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 12/02/2026

Notice to the respondent.

List on 08.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

PULAK BANIK Digitally signed by PULAK BANIK Date: 2026.02.12 04:18:26 -08'00'