Sri Durga Sankar Majumder & Others vs Land Acquisition Collector & Another
2026 Latest Caselaw 496 Tri

Tripura High Court

Sri Durga Sankar Majumder & Others vs Land Acquisition Collector & Another on 10 February, 2026

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                        HIGH COURT OF TRIPURA
                              AGARTALA
                                    CRP No.12/2026
Sri Durga Sankar Majumder & others
                                                             ......... Petitioner(s).
                                VERSUS
Land Acquisition Collector & another
                                                             .........Respondent(s).

For Petitioner(s) : Mr. Suman Bhattacharjee, Advocate. For Respondent(s) : Mr. P. Gautam, Sr. G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

Order 10/02/2026

Issue notice to respondents.

List the matter on 13.03.2026.

(M.S. RAMACHANDRA RAO, CJ)

Pulak

PULAK BANIK Digitally signed by PULAK BANIK Date: 2026.02.11 15:43:30 +05'30'