Sri Suvajit Paul vs Food Corporation Of India & 2 Others
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Tripura High Court

Sri Suvajit Paul vs Food Corporation Of India & 2 Others on 10 February, 2026

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                                                          HIGH COURT OF TRIPURA
                                                            _A_G_A_R_T_A_L_A_

                                                              RFA No. 03 of 2024

                             Sri Suvajit Paul
                                                                                            .......Appellant(s)
                                                              VERSUS

                             Food Corporation of India & 2 others
                                                                                           .......Respondent(s)

RFA No. 04 of 2024 Sri Suvajit Paul .......Appellant(s) VERSUS Food Corporation of India .......Respondent(s)

For Appellant(s) : Mr. Kundan Pandey, Advocate. For Respondent(s) : None.

Food Corporation of India .......Appellant(s) VERSUS Sri Suvajit Paul .......Respondent(s)

For Appellant(s) : None.

For Respondent(s) : Mr. Kundan Pandey, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

10/02/2026

List on 10.03.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

PULAK BANIK BANIK Date: 2026.02.10 23:58:49

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