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Abdul Gaffor vs The State Of Tripura And 6 Others
2026 Latest Caselaw 439 Tri

Citation : 2026 Latest Caselaw 439 Tri
Judgement Date : 9 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Abdul Gaffor vs The State Of Tripura And 6 Others on 9 February, 2026

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                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                 WP(C)No.524 of 2025
          Abdul Gaffor
                                                               ---Petitioner(s)
                                         Versus
          The State of Tripura and 6 Others
                                                           ----Respondent(s)

For Petitioner(s) : Mr. Arijit Bhaumik, Adv.

Ms. Ishpa Chakma, Adv. For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

09/02/2026 Heard both the sides.

The judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.09 17:49:01 +05'30' Moumita

 
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