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Smt. Kakali Debnath vs The Union Of India And 5 Others
2026 Latest Caselaw 433 Tri

Citation : 2026 Latest Caselaw 433 Tri
Judgement Date : 9 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smt. Kakali Debnath vs The Union Of India And 5 Others on 9 February, 2026

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                            HIGH COURT OF TRIPURA
                                  AGARTALA
                               WP(C)No.122 of 2025
          Smt. Kakali Debnath
                                                               ---Petitioner(s)
                                           Versus
          The Union of India and 5 Others
                                                             ----Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Ms. Aradhita Debbarma, Adv. For Respondent(s) : Mr. Bidyut Majumder, DSGI.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

09/02/2026 Heard in part.

List this matter on 18.02.2026.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.09 17:45:48 +05'30' Moumita

 
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