Smt. Ujjwala Rani Paul vs Agartala Municipal Corporation And ...
2026 Latest Caselaw 384 Tri

Citation : 2026 Latest Caselaw 384 Tri
Judgement Date : 6 February, 2026

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Tripura High Court

Smt. Ujjwala Rani Paul vs Agartala Municipal Corporation And ... on 6 February, 2026

                                                  HIGH COURT OF TRIPURA
                                                      AGARTALA

                                                   W.P.(C) No.132 of 2025

              Smt. Ujjwala Rani Paul
                                                                               ......... Petitioner(s)
                                                          -Versus-


              Agartala Municipal Corporation and others
                                                                              ........Respondent(s)

              For the Petitioner (s)                  :     Mr. P. Roy Barman, Sr. Adv.
                                                            Mr. S. Bhattacharjee, Adv.
              For the Respondent(s)                   :     Mr. A. Bhowmik, Adv.

                                   HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                            ORDER

06.02.2026

Both sides have sought for an adjournment on some personal inconveniences.

Considered.

List this matter on 12.02.2026 for hearing as part-heard.

JUDGE

SUJAY GHOSH GHOSH Date: 2026.02.06 17:46:00 +05'30'

Sujay

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