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Smt. Sharmishta Deb And 8 Others vs The State Of Tripura And 6 Others
2026 Latest Caselaw 372 Tri

Citation : 2026 Latest Caselaw 372 Tri
Judgement Date : 6 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smt. Sharmishta Deb And 8 Others vs The State Of Tripura And 6 Others on 6 February, 2026

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                           HIGH COURT OF TRIPURA
                                   AGARTALA
                               WP(C)No.699 of 2025
          Smt. Sharmishta Deb and 8 Others
                                                              ---Petitioner(s)
                                        Versus
          The State of Tripura and 6 Others
                                                            ----Respondent(s)

For Petitioner(s) : Mr. Sankar Bhattacharjee, Adv. For Respondent(s) : Ms. Pinki Chakraborty, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 06/02/2026 At the request of Ms. Pinki Chakraborty, Learned Counsel

appearing for the respondents, list this matter on 01.04.2026.

Learned Counsel Mr. S. Bhattacharjee appears for the

petitioners.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.07 11:27:08 +05'30' Moumita

 
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