Dr. Sumanta Chakrabarti vs The Union Of India & 3 Ors
2026 Latest Caselaw 371 Tri

Tripura High Court

Dr. Sumanta Chakrabarti vs The Union Of India & 3 Ors on 6 February, 2026

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                           HIGH COURT OF TRIPURA
                                 AGARTALA
                             WP(C) No. 11 of 2025
       Dr. Sumanta Chakrabarti
                                                                  ---- Petitioner(s)
                                           Versus
       The Union of India & 3 Ors.
                                                                 ----Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Mr. Koomar Chakraborty, Adv.

For Respondent(s) : Mr. Bidyut Majumder, Dy. S.G.I.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

06.02.2026

At the request of Mr. Koomar Chakraborty, learned

counsel appearing for the petitioner, list the matter on

13.02.2026.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.02.07 15:52:38 +05'30'

Satabdi