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The State Of Tripura vs Shri Souvik Das
2026 Latest Caselaw 367 Tri

Citation : 2026 Latest Caselaw 367 Tri
Judgement Date : 6 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

The State Of Tripura vs Shri Souvik Das on 6 February, 2026

                                                                    HIGH COURT OF TRIPURA
                                                                          AGARTALA

                                                                        BA No.113 of 2025

                                                 The State of Tripura
                                                                                                        ....Applicant(s)
                                                                              Versus

                                                 Shri Souvik Das.
                                                                                                    ....Respondent(s)

For Applicant(s) : Mr. R.Saha, Addl.PP.

For Respondent(s) : Mr. Sankar Lodh, Advocate.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

06.02.2026

With the consent of the other side, Ld. Addl. PP, Mr. R. Saha, appearing for the state, has sought for adjournment.

Considered.

List the matter on 10.02.2026.

JUDGE

MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2026.02.06 17:08:27 +05'30'

Saikat Sarma

 
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