Smt. Sayantika Choudhury vs The State Of Tripura And Anr
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Tripura High Court

Smt. Sayantika Choudhury vs The State Of Tripura And Anr on 6 February, 2026

                                                                     HIGH COURT OF TRIPURA
                                                                           AGARTALA

                                                                        BA No.116 of 2025

                                                 Smt. Sayantika Choudhury
                                                                                                        ....Applicant(s)
                                                                              Versus

                                                 The State of Tripura and Anr.
                                                                                                    ....Respondent(s)

For Applicant (s) : Mr. Kawsik Nath, Advocate.

For Respondent(s) : Mr. Raju Datta,PP.

Ms. S.Nag, Advocate.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

06.02.2026

With the consent of the other side, Ld. Counsel, Ms. S.Nag has sought for an adjournment.

Considered.

List the matter on 26.02.2026.

JUDGE

MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2026.02.06 17:43:10 +05'30'

Saikat Sarma