Citation : 2026 Latest Caselaw 355 Tri
Judgement Date : 6 February, 2026
Page 1 of 1
HIGH COURT OF TRIPURA
_A_G_A_R_T_A_L_A_
I.A.No.02 of 2026 in RSA 14 of 2025
M/S Sherowali Himghar & Services (P) Ltd.,
Represented by its Managing Director,
Sri Dilip Saha,
Registered Office at Chanpur, Agartala, District-West Tripura
-----Applicant(s)
VS
1. Pidilite Industries Limited,
C/O Krasna Agencies, Krishna Bhavan(Ground Floor),
Dr. B. Baruah Road, (Bye Lane),
Ullubari, Guwahati-781007
2. The Proprietor,
M/S B.B Enterprise,
Amulya Market, Room No.32 & 33,
Mantribari Road, Agartala, West Tripura
-----Respondent(s)
For Applicant(s) : Mr. Rajib Saha, Advocate.
Mr. Samrat Sarkar, Advocate. For Respondent(s) : None.
HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO
=O=R=D=E=R=
06/02/2026 I.A.02 of 2026 is allowed.
Issue Notice.
Counsel for the applicant shall deposit process fee within one
week for sending notice to the respondents at the corrected address.
List on 27.02.2026.
SABYASACHI Digitally SABYASACHI signed by (M.S. RAMACHANDRA RAO, CJ) BHATTACHAR BHATTACHARJEE Date: 2026.02.06 JEE 14:42:35 +05'30'
Sabyasachi B
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