Sri Kalipad Sarkar vs The Union Of India & 5 Ors
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Tripura High Court

Sri Kalipad Sarkar vs The Union Of India & 5 Ors on 5 February, 2026

                                       HIGH COURT OF TRIPURA
                                             AGARTALA
                                        WP(C) No.704 of 2025
      Sri Kalipad Sarkar
                                                                          ---- Petitioner(s)
                                               Versus
      The Union of India & 5 Ors.
                                                                        ----Respondent(s)

For Petitioner(s) : Ms. Rajasree Purkayastha, Adv. For Respondent(s) : Mr. Bidyut Majumder, Dy. SGI

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 05/02/2026

Learned Counsel, Ms. Rajasree Purkayastha is present on behalf

of the petitioner. Learned Dy. SGI, Mr. Bidyut Majumder is present on behalf

of the respondents-Union of India.

Received the report from the Standing Medical Board in pursuance

of the order dated 18.12.2025 passed by this Court in the connected IA No.1

of 2025.

Registry be asked to supply a copy of the said report of the

Standing Medical Board to Learned Counsel for the petitioner as well as

Learned Dy. SGI for the respondents-Union of India in course of the day.

Learned Dy. SGI, at this stage, fairly submitted before this Court

that he needs to take some instructions in this matter and sought for a short

adjournment.

Request is considered.

List the matter on 12.02.2026.

                                                                             JUDGE




Snigdha

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DAS     Date: 2026.02.06
        16:29:14 +05'30'