Smt. Bina Debbarma (Choudhury) And ... vs Bharat Sanchar Nigam Limited (Bsnl) And ...
2026 Latest Caselaw 339 Tri

Tripura High Court

Smt. Bina Debbarma (Choudhury) And ... vs Bharat Sanchar Nigam Limited (Bsnl) And ... on 5 February, 2026

                                           Page 1 of 1




                                  HIGH COURT OF TRIPURA
                                        AGARTALA

                                    WP(C) No.677 of 2025

 Smt. Bina Debbarma (Choudhury) and another
                                                                       ......Petitioner(s).
                                         Vs.
 Bharat Sanchar Nigam Limited (BSNL) and others
                                                                   ......Respondent(s).

For Petitioner (s) : Mr. Agniva Chakrabarti, Advocate.

For Respondent(s) : Ms. S. Nag, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

05/02/2026

Ms. S. Nag, learned counsel has sought for an adjournment for respondents No.1 & 2 to submit counter-affidavit.

Considered.

No service return in respect of notice of respondent No.3.

Registry is to pursue the same.

List this matter after 4(four) weeks in its usual course.

JUDGE

SUJAY Digitally signed by SUJAY GHOSH

GHOSH 16:03:23 +05'30' Date: 2026.02.06

Dinashree