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Dr. Pradeep Kumar Chakravarty vs Smt. Satarupa Nama (Das) And Others
2026 Latest Caselaw 332 Tri

Citation : 2026 Latest Caselaw 332 Tri
Judgement Date : 5 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Dr. Pradeep Kumar Chakravarty vs Smt. Satarupa Nama (Das) And Others on 5 February, 2026

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                                   HIGH COURT OF TRIPURA
                                         AGARTALA

                                       I.A. No.01 of 2025
                                               In
                                   Cont.Cas(C) No.61 of 2025

Dr. Pradeep Kumar Chakravarty
                                                                      ......Applicant(s)
                                 Vs.
Smt. Satarupa Nama (Das) and others
                                                                    ......Respondent(s)

For Applicant(s) : Mr. Karnajit De, Addl. G.A.

For Respondent(s) : Mr. Samarjit Bhattacharjee, Advocate.

Ms. Aradhita Debbarma, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

05/02/2026

Mr. Samarjit Bhattacharjee, learned counsel appearing for respondent, Smt. Satarupa Nama (Das) has sought for an adjournment to submit affidavit-in-opposition.

Considered.

List this matter after 4(four) weeks.

JUDGE

SUJAY byGHOSH

GHOSH 15:54:412026.02.06 Date:

+05'30'

Dinashree

 
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