Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Shekhar Das vs Union Of India And Others
2026 Latest Caselaw 329 Tri

Citation : 2026 Latest Caselaw 329 Tri
Judgement Date : 5 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Shekhar Das vs Union Of India And Others on 5 February, 2026

      2


                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                                          WP(C) No.576 of 2024

      Shekhar Das
                                                                     ---- Petitioner(s)
                                                 Versus
      Union of India and others
                                                                    ----Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Adv, Ms. Sutapa Deb Barman, Adv. For Respondent(s) : Mr. Bidyut Majumder, DSGI.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

05/02/2026

At the request of Learned DSGI, Mr. Bidyut Majumder,

appearing on behalf of the respondents, list the matter on

10.02.2026 for hearing.

Learned Senior Counsel, Mr. Purusuttam Roy Barman

assisted by Learned Counsel, Ms. Sutapa Deb Barman is present

on behalf of the petitioner.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.06 16:44:53

-08'00' Deepshikha

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter