Smti. Mina Datta (Das) vs Smti Abha Debnath (Das Baishnab) And ...
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Tripura High Court

Smti. Mina Datta (Das) vs Smti Abha Debnath (Das Baishnab) And ... on 5 February, 2026

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                                  HIGH COURT OF TRIPURA
                                        AGARTALA

                                      I.A. No.01 of 2026
                                              In
                                      RFA No.01 of 2026

Smti. Mina Datta (Das)
                                                                    ......Applicant(s)
                                 Vs.
Smti Abha Debnath (Das Baishnab) and others
                                                                   ......Respondent(s)

For Applicant(s) : Mr. Rahul Debnath, Advocate.

Ms. Priya Saha, Advocate.

For Respondent(s) : None.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

05/02/2026

No service return in respect of notice of respondents No.1 & 2.

Registry is to pursue the same.

Other respondents have entered appearance.

List this matter after 3(three) weeks.

JUDGE

SUJAY Digitally signed by SUJAY GHOSH

GHOSH Date: 2026.02.06 15:55:21 +05'30'

Dinashree