Kishore Chakraborty vs The High Court Of Tripura & 7 Others
2026 Latest Caselaw 324 Tri

Tripura High Court

Kishore Chakraborty vs The High Court Of Tripura & 7 Others on 5 February, 2026

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                                                    HIGH COURT OF TRIPURA
                                                      _A_G_A_R_T_A_L_A_
                                                       WP(C) No.395 of 2025

              Kishore Chakraborty
                                                                                     .......Petitioner(s)
                                                        VERSUS

              The High Court of Tripura & 7 others
                                                                                    .......Respondent(s)

For Petitioner(s) : Mr. P Roy Barman, Sr. Advocate., Mr. Kawsik Nath, Advocate,

For Respondent(s) : Mr. B N Majumder, Sr. Advocate., Mr. D.J Saha, Advocate, Mr. Samar Das,Advocate, Mr. Agniva Chakraborty, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 05/02/2026

Admit.

Pleadings are complete.

List the matter for hearing in usual course.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

PULAK BANIK BANIK Date: 2026.02.05 04:33:44

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