Sri Som Nath vs The Union Of India And 6 Others
2026 Latest Caselaw 275 Tri

Tripura High Court

Sri Som Nath vs The Union Of India And 6 Others on 4 February, 2026

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                                HIGH COURT OF TRIPURA
                                      AGARTALA
                                   WP(C)No.579 of 2025

          Sri Som Nath
                                                                ---Petitioner(s)
                                              Versus
          The Union of India and 6 Others
                                                             ----Respondent(s)

For Petitioner(s) : None For Respondent(s) : Mr. Bidyut Majumder, D.S.G.I.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 04/02/2026 None appears for the petitioner when the matter is taken up

for hearing.

No rejoinder is filed by the petitioner.

Learned D.S.G.I. appears for the respondents.

List this matter for hearing on 16.04.2026.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.05 10:33:55 +05'30' Moumita