Shri Lalmanjoy Halam vs Reserve Bank Of India Represented By Its ...
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Tripura High Court

Shri Lalmanjoy Halam vs Reserve Bank Of India Represented By Its ... on 3 February, 2026

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                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                            WA No.98 of 2025
Shri Lalmanjoy Halam, S/O Shri Bangnangir Halam, Resident of Jarmanjoy
Para, Balaram P.S. Ambassa, P.O. Balaram, Dist- Dhalai Tripura, Pin-799204
                                                           .........Appellant(s);
                                  Versus
1. Reserve Bank of India represented by its Governor, Head office at 16th Floor,
Central Office Building, Shahid Bhagat Singh Road, Mumbai-400001
2. The Operational and Service Department, Canara Bank Head Office, having
its registered office at Building No-112, J.C. Road, Bengaluru, Pin-560002
3. The Manager, Canara Bank Circle office, 1st Floor, Durga Bari Road, above
RMS Office, Palace Compound, Indranagar, Agartala, Tripura, Pin-799001
4. The Branch Manager, CANARA BANK, Ambassa Bazar, Nh-42, P.O.
Ambassa, Tripura, Pin-799289
5. The Superintendent of Police, Cyber Crime Branch Beed, New District
Hospital, Barshi Road Beed, Maharashtra-431122
                                                    .........Respondent(s)

For Appellant(s) : Mr. A. De, Advocate, Mr. R. Hossain, Advocate, Mr. M. Ali, Advocate.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 03/02/2026

Since this Court has no jurisdiction over the Maharashtra Crime

Branch, granting liberty to the appellant to approach the Bombay High Court to

interfere with the order passed by the fifth respondent, this Writ Appeal is

disposed of.

Pending application(s), if any, shall also stand disposed of.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.02.03 14:30:45 +05'30'