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Suniti Bala Nath vs Sub Divisional Magistrate
2026 Latest Caselaw 232 Tri

Citation : 2026 Latest Caselaw 232 Tri
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Suniti Bala Nath vs Sub Divisional Magistrate on 3 February, 2026

                                                       Page 1 of 1




                                          HIGH COURT OF TRIPURA
                                            _A_G_A_R_T_A_L_A_
                                      I.A.No.01 of 2026 in RSA No.02 of 2026

                 Suniti Bala Nath
                                                                                     -----Applicant(s)

                                                    VS
                 Sub Divisional Magistrate, Kanchanpur & Ors.
                                                                                -----Respondent(s)

For Applicant(s) : None. For Respondent(s) : Mr. Kohinoor N Bhattacharya, G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R= 03/02/2026 Notice to the respondents.

Mr. Kohinoor N Bhattacharya, G.A. accepts notice for the

respondent Nos.1 to 4 and seeks time to file a counter.

Await service of notice to the other respondents.

List on 20.03.2026.

(M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally SABYASACHI signed by

BHATTACHA BHATTACHARJEE Date: 2026.02.04 RJEE 16:02:47 +05'30'

Sabyasachi B

 
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