Sri Sajal Bhumij vs The State Of Tripura
2026 Latest Caselaw 227 Tri

Tripura High Court

Sri Sajal Bhumij vs The State Of Tripura on 3 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                                                        HIGH COURT OF TRIPURA
                                                                              AGARTALA

                                                                          Crl.A. (J) No. 57 of 2024
Sri Sajal Bhumij
                                                                                                               .......Appellant(s)
                                                                                    Versus
The State of Tripura
                                                                                                             ........Respondent(s)

For Appellant(s)                                                            : Mr. P. Majumder, Advocate

For Respondent(s)                                                           : Mr. Rajib Saha, Addl. P.P.

                             HON'BLE JUSTICE DR. T. AMARNATH GOUD
                            HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                                  ORDER

03/02/2026

When the case is called out, both parties are present before this Court.

List the matter for final hearing as part-heard on 04.02.2026 as first item.

S. Datta Purkayastha, J. Dr. T. Amarnath Goud, J.

Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2026.02.03 17:48:09 +05'30'