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Smt. Bina Debbarma vs The State Of Tripura & Anr
2026 Latest Caselaw 219 Tri

Citation : 2026 Latest Caselaw 219 Tri
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smt. Bina Debbarma vs The State Of Tripura & Anr on 3 February, 2026

            2


                                    HIGH COURT OF TRIPURA
                                          AGARTALA
                                      WP(C) No.196 of 2025
      Smt. Bina Debbarma
                                                                       ---- Petitioner(s)
                                            Versus
      The State of Tripura & Anr.
                                                                   ----Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Mr. Dipjyoti Paul, Adv.

For Respondent(s) : Mr. Karnajit De, Addl. GA

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 03/02/2026

At the request of Learned Addl. GA, Mr. Karnajit De appearing on

behalf of the respondents-State, list the matter on 11.02.2026.

Learned Senior Counsel, Mr. Purusuttam Roy Barman assisted by

Learned Counsel, Mr. Dipjyoti Paul is present on behalf of the petitioner.

JUDGE

Snigdha

SNIGDHA Digitally signed by SNIGDHA DAS

DAS Date: 2026.02.03 17:21:05 +05'30'

 
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