Citation : 2026 Latest Caselaw 207 Tri
Judgement Date : 2 February, 2026
HIGH COURT OF TRIPURA
AGARTALA
MAC. App. 92/2025
National Insurance Company Limited ----Appellant(s)
Versus
Ashis Das and anr. ----Respondent(s)
For Appellant(s) : Mr. S. Das, Advocate For Respondent(s) : Mr. S. Bhattacharjee, Advocate
BEFORE HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 02/02/2026
At the request of learned counsel for both the parties, list the matter on
09.02.2026.
JUDGE
SAIKAT KAR SAIKAT KAR Date: 2026.02.04 02:28:02 -08'00'
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