Sri Biswaraj Jamatia @ Bishurai & Anr vs The Assets Manager
2026 Latest Caselaw 195 Tri

Tripura High Court

Sri Biswaraj Jamatia @ Bishurai & Anr vs The Assets Manager on 2 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                     HIGH COURT OF TRIPURA
                            AGARTALA
                        MAC. App. 64/2025
                    in c/w MAC. App. 48/2025
                      and MAC. App. 95/2025

Sri Biswaraj Jamatia @ Bishurai & anr.                      ----Appellant(s)
                      Versus
The Assets Manager, ONGC Tripura Assets & 2 ors.            ----Respondent(s)

For Appellant(s) : Mr. S. Das, Advocate For Respondent(s) : Mr. D. Sarma, Advocate Mr. Prasantha Ghosh, Advocate

BEFORE HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 02/02/2026

At the request of learned counsel for both the parties, list the matter on

16.02.2026.

JUDGE

SAIKAT KAR SAIKAT KAR Date: 2026.02.04 02:27:27

-08'00'